Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(1)(vii) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016 (vii)The syllabus and marks for the examinations will be determined by the department after the consultation with the Bihar Staff Selection Commission.