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NCT Delhi - Section

Section 15 in District Legal Services Authorities (Amendment) Regulations, 2021

15. .

Existing regulation 16 shall be re - numbered as regulation 15 .By Order and in the Name of theLt. Governor of National Capital Territory of Delhi ,SANJAY KUMAR AGGARWAL , Pr . Secy . ( Law , Justice & L.A. )Uploaded by Dte . of Printing at Government of India Press , Ring Road , Mayapuri , New Delhi - 110064and Published by the Controller of Publications , Delhi - 110054 .SURENDERMAHADASAMDigitally signed by SURENDERMAHA DASAMDate : 2021.06.10 19:27:33 + 05'30