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[Cites 0, Cited by 0] [Section 329(5)] [Section 329] [Entire Act]

State of Jharkhand - Subsection

Section 329(5)(a) in Bihar Education Code, 1961

(a)For a uni-purpose Higher Secondary School, three posts are sanctioned in the scale of Rs. 125-5-160-E.B.-5-200. One of these posts shall be reserved for a teacher possessing Master's or Honour's degree in English. To the remaining two posts, persons holding Master's or Honour's degrees in different subject in the Humanities group shall be appointed according to the needs of the school.