Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 4 in Sikkim State Legislators Appointment to Different Authorities Act, 2006 4. Validation of all appointment of Legislators to different authorities. - All appointment of Legislators made to different authorities shall always be deemed to have been made under this Act.
