- [(1) In every Municipality there shall be a Steering Committee consisting of the Chairperson, Deputy Chairperson, and Chairmen of Standing Committees and Chairperson shall be the Chairman of the said Committee.] [Substituted by Act 14 of 1999, w.e.f. 24-3-1999.](2)Steering Committee shall,-(a)co-ordinate and monitor the functioning of the Standing Committees,(b)[ xxx] [Omitted '(b)' by Act 14 of 1999, w.e.f. 24-3-1999.](c)discharge the powers and functions entrusted to it by the Council.
