Section 252 in Rules under the United Provinces Excise Act, 1910
252. List of registers.
- To enable Assistant Excise Commissioners to keep a watch over the proper preparation of registers the following registers maintained by officers of the Excise Department are here included :By Assistant Excise Commissioners :(1)Correspondence register.(2)Casual leave register.(3)Travelling allowance bill registers.(4)Register of Excise Inspectors and Excise clerks. -(5)Register of Tari Supervisors and Excise constables.(6)Register of contingent expenditure (Form No. 12 of Finandal Handbook, Volume V, Part I).(7)Stock-book of Forms(G-37) C.(8)Register of department apparatus (Form P. D-4).(9)Register of Registers(Form D-2).(10)Establishment order book(Form D-l).(11)Register of uniforms(Forms D-6, D-6-A, D-7 and D-AA).(12)Register of complaints(D-15).(13)Register of Punishment Proceedings (D-21).(14)Register of Identity Cards (D-23).(15)Register of Railway Platform Permits (D-24).(16)Monthly crime and consumption register maintained in Assistant Excise Commissioner's offices (D-3-B Register).(17)Register of Excise Wastages (I.D. - 25).(18)Register of Monthly Expenditure (D-27).(19)Register of Bills (D-28).(20)Register of Government Buildings (D-29).(21)Register of belts issued to Excise constables (D-26).By Excise Inspectors in-charge of preventive circles :(1)Daily diary (Form D-8)(2)Shop Inspection Register (Form D-10).(3)Village Register (Form D-12).(4)Register of licensed vendors (D-ll).(5)Circle Register of Excise cases (D-13-A).(6)Consumption Register (Form D-14).(7)Register of Government property Form (P.D. - 4).(8)Defect Register (G-42).(9)Index Register of convicts (D-13-B).(10)Court diary (D-13-D).(11)Monthly crime and consumption register maintained by Excise Inspectors (D-36).(12)Travelling allowance bill Register.(13)Acquittance roll Register.(14)Register of service postage stamps.
