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[Cites 5, Cited by 0]

Supreme Court - Daily Orders

Bhupinder Singh vs Unitech Ltd. on 10 November, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     CA 10856/2016
                                               1


     ITEM NO.301                        COURT NO.4                  SECTION XVII-A

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

                                  Civil Appeal No.10856/2016

     BHUPINDER SINGH                                                Appellant(s)

                                              VERSUS

     UNITECH LTD.                                                   Respondent(s)

     (With appln.(s) for      IA No.50683/2021 - APPROPRIATE ORDERS/
     DIRECTIONS, IA No.50706/2021 - APPROPRIATE ORDERS/ DIRECTIONS, IA
     No.116163/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.81663/2021 -
     APPROPRIATE ORDERS/DIRECTIONS, IA No.57580/2021 - APPROPRIATE
     ORDERS/DIRECTIONS,   IA   No.112090/2021   -   INTERVENTION,    IA
     No.79304/2020 – INTERVENTION, IA No.50704/2021 – INTERVENTION/
     IMPLEADMENT, IA No.81660/2021 – INTERVENTION/IMPLEADMENT, IA
     No.57581/2021 – INTERVENTION/IMPLEADMENT and IA No.5463/2021 -
     PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)

     WITH S.L.P.(Crl) Nos.5978-5979/2017 (II-C)


     Date : 10-11-2021 These matters were called on for hearing today.


     CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE M.R. SHAH

                                 Mr. Pawanshree Agrawal, Adv. (A.C.)

     For Appellant(s)            Mr. Ritesh Khare, Adv.
                                 Mr. Deepak Goel, AOR

     SLP(Crl) 5978-79/2017       Ms. Ranjeeta Rohatgi, AOR

     SLP(Crl) 5978-79/2017       Ms. Anubha Agrawal, AOR

     For Respondent(s)           Mr. N. Venkataraman, ASG
Signature Not Verified
                                 Ms. Anubha Agrawal, AOR
Digitally signed by
Chetan Kumar
Date: 2021.11.12
17:33:20 IST
Reason:
CA 10856/2016
                               2



                Mr. Arvind Kumar Sharma, AOR

                Ms.   Madhvi Divan, ASG
                Mr.   M.K. Maroria, AOR
                Ms.   Shradha Deshmukh, Adv.
                Ms.   Chinmayee Chandra, Adv.
                Mr.   Siddhant Kohli, Adv.
                Mr.   Rajan Kr Chourasia, Adv.
                Mr.   Prashant Singh B, Adv.
                Mr.   Amrish Kumar, Adv.
                Mr.   Ayush Puri, Adv.
                Ms.   Ruchi Kohli, Adv.
                Ms.   Nidhi Khanna, Adv.
                Ms.   Praveena Gautam, Adv.
                Mr.   Shekhar Vyas, Adv.
                Mr.   Raj Bahadur Yadav, Adv.

                Mr.   K.M. Nataraj, ASG
                Mr.   Shekhar Vyas, Adv.
                Ms.   Praveena Gautam, Adv.
                Mr.   Sughosh Subramanyam, Adv.
                Mr.   Gurmeet Singh Makker, Adv.
                Ms.   Suhashini Sen, Adv.
                Mr.   T.A. Khan, Adv.
                Mr.   Anish Kr. Gupta, Adv.
                Mr.   Chinmayee Chandra, Adv.
                Mr.   Siddhant Kohli, Adv.
                Mr.   Raj Bahadur Yadav, AOR

                Mr. Pawanshree Agrawal, AOR

                Ms. Manju Jetley, AOR

                Mr. P.R. Ramashesh, Adv.
                Mr. Sanuj Das, Adv.
                Mr. Ankolekar Gurudatta, AOR

                Dr. Vinod Kumar Tewari, AOR

                Mr. Milind Kumar, AOR

                Mr. Amit Agrawal, AOR
                Ms. Radhika Yadav, Adv.
CA 10856/2016
                               3


                Mr. Naman Khatwani, Adv.

                Mr. Sonal Jain, AOR

                Mr.   Vikramjit Banerji, Sr. Adv.
                Mr.   Adity Gupta, Adv.
                Ms.   Jasmine Damkewala, AOR
                Ms.   Vaishali Sharma, Adv.
                Mr.   Dinesh Chander Trehan, Adv.

                Mr. Gaurav Goel, AOR

                Mr. E.C. Agrawala, AOR

                Mr. Rajesh Kumar Gautam, AOR

                Mr.   Arvind Gupta, AOR
                Mr.   Yash Jariwala, Adv.
                Mr.   Rabindra Tiwary, Adv.
                Mr.   Vipin Kumar, Adv.
                Mr.   Vivek Bhojrajka, Adv.
                Mr.   Pran Krishna Jana, Adv.

                Mr. B. Krishna Prasad, AOR

                Mr. K.V. Vishwanathan, Sr. Adv.
                Mr. Pradeep Chindra, Adv.
                Mr. Rajan Chawla, AOR

                Mr. Akshat Kumar, AOR

                Mr. Ravindra Kumar, AOR

                Mr. Dhruv Tamta, AOR

                M/s. D.S.K. Legal

                Mr. Manish Kumar Gupta, AOR

                Mr. Neeraj Shekhar, AOR

                Ms. Upasana Nath, AOR

                Mr. Rajesh Kumar Chaurasia, AOR
CA 10856/2016
                               4



                Mr. Atul Kumar, AOR

                Mr.   Utsav Trivedi, Adv.
                Mr.   Abhinay, AOR
                Mr.   Milinda Sharma, Adv.
                Ms.   Unnati Vijay, Adv.
                Ms.   Shivani Bhushan, Adv.
                Ms.   Aishwarya Samal, Adv.

                Ms. Shruti Agarwal, AOR

                Mr. Pranav Kumar, AOR

                Mr. D.S. Chauhan, AOR
                Ms. Ruchi Singh, Adv.
                Mr. Prashant Kumar, Adv.

                Mr.   Deepak M Nargolkar, Sr. Adv.
                Mr.   Anant Kumar Vatsya, Adv.
                Dr.   Avinash Poddar, Adv.
                Mr.   Shiv Kumar, Adv.
                Mr.   Ashish Kumar Sinha, Adv.
                Mr.   Devendra Singh, AOR

                Mr. Anil Kumar, Adv.
                Mr. Kamal Mohan Gupta, AOR

                Mr.   Anand Sukumar, Adv.
                Mr.   S. Sukumaran, Adv.
                Mr.   Bhupesh Kumar Pathak, Adv.
                Ms.   Meera Mathur, AOR

                Mr.   Mohit Paul, AOR
                Mr.   Mohit Jolly, Adv.
                Ms.   Chand Chopra, Adv.
                Ms.   Sunaina Phul, Adv.
                Ms.   Dipika Jain, Adv.

                Mr. Kaustubh Shukla, AOR

                Mr. Braj Kishore Mishra, AOR

                Mr. Utkarsh Sharma, AOR
CA 10856/2016
                               5



                Mr. Kaushik Choudhury, AOR

                Mr. Kunal Tandon, Adv.
                Mr. Surendra Kumar, Adv.
                Mr. Tushar Singh, AOR
                Ms. Pankhuri, Adv.
                Mr. Dhruv Chawla, Adv.
                Mohd. Arif, Adv.
                Mr. Akhilesh Yadav, Adv.
                Ms. Hima Bhardwaj

                Mr. Joy Saha, Sr. Adv.
                Mr. Sarad Kumar Singhania, AOR
                Ms. Rashi Singhania, Adv.

                Mr. M.P. Vinod, AOR

                Ms. Priyanjali Singh, AOR
                Mr. Rahul Rathore, Adv.

                Mr. Vikram Hegde, Adv.
                Mr. Shantanu Lakhotia, Adv.
                Ms. Hima Lawrence, AOR

                Mr. Rajiv Mehta, AOR

                Mr.   Vineet Bhagat, AOR
                Mr.   K.G. Bhagat, Adv.
                Ms.   Manju Bhagat, Adv.
                Ms.   Archna Midha, Adv.
                Mr.   Mohit Gulati, Adv.

                Mr. Arvind Kumar Tewari, AOR

                Ms. Sujata Kurdukar, AOR

                Mr.   Sharath Sampath, Adv.
                Mr.   Tarun Mehta, Adv.
                Mr.   Manikya Khanna, Adv.
                Ms.   Nidhi Mohan Parashar, AOR
                Mr.   Pratyaksh Sharma, Adv.
                Mr.   Aditya Krishna, Adv.
CA 10856/2016
                               6


                Ms. Anshula Vijay Kumar Grover, AOR

                Mr. Neeraj Kumar Gupta, AOR

                Mr. Jappanpreet Hora, Adv.
                Mr. Prabjot Hora, Adv.
                Mr. A. Karthik, AOR

                Mr. Sudhansu Palo, AOR

                Mr. Ravi Panwar, AOR

                Mr. Raj Kamal, AOR

                Mr. Amit Shrivastava, AOR

                Mr.   Krishnan Venugopal, Sr. Adv.
                Mr.   Sanjay Bhatt, Adv.
                Ms.   Akansha Srivastava, Adv.
                Mr.   Rabin Majumder, AOR

                Mr. Sunil Fernandes, AOR

                Mr. Romy Chacko, AOR

                Mr. Kumar Dushyant Singh, AOR

                Ms. Rashi Bansal, AOR

                Mr. Aman Raj Gandhi, AOR

                Mr. Ashwani Kumar, AOR

                Mr. Senthil Jagadeesan, AOR

                Mr. Shashank Manish, AOR

                Ms.   Ruby Singh Ahuja, Adv.
                Ms.   Hancy Maini, Adv.
                Ms.   Kritika Sachdeva, Adv.
                Mr.   Ashish Kamat, Adv.
                Mr.   Ajay Vazirani, Adv.
                Mr.   Debmalya Banerjee, Adv.
                Mr.   Ameya Deosthale, Adv.
CA 10856/2016
                               7


                Mr. Kartik Bhatnagar, Adv.
                Mr. Ujjwal Singh, Adv.
                Mr. Nicholas Choudhury, Adv.
                Mr. Anmol, Adv.
                Mr. Vardaan Wanchoo, Adv.
                Ms. Sharanya Mahimtura, Adv.
                Ms. Astha Prasad, Adv.
                M/s. Karanjawala & Co.

                Mr. C.K. Sasi, AOR

                Mr. Sanjay Kumar Tyagi, AOR

                Mr. P.K. Jain, AOR

                Mr. Sandeep Devashish Das, AOR
                Mr. Dushyant Sarna, Adv.

                Mr. Abhishek Kumar Singh, AOR

                Mrs. Pragya Baghel, AOR

                Mr. Harshad V. Hameed, AOR

                Mr. Nitin Saluja, AOR

                Mr. Mukesh Kumar Maroria, AOR

                Mr. Sumit R. Sharma, AOR

                Mr. Vipin Kumar Jai, AOR

                Mr. Aakarsh Kamra, AOR

                Dr.   Lalit Bhasin, Adv.
                Ms.   Nina Gupta, Adv.
                Ms.   Ananya Marwah, Adv.
                Ms.   Ruchika Joshi, Adv.
                Mr.   P.V. Yogeswaran, AOR

                Mr. Nikilesh Ramachandran, AOR

                Mr. Pratap Venugopal, Adv.
                Ms. Surekha Raman, Adv.
CA 10856/2016
                               8


                Mr. Akhil Abraham Roy, Adv.
                Mr. Vijay Valsan, Adv.
                M/s. K J John And Co.
                Mr. Divyesh Pratap Singh, AOR

                Mr. Nakul Mohta, Adv.
                Ms. Misha Rohatgi Mohta, AOR
                Mr. Devansh Shrivastava, Adv.

                M/s. Udit Kishan And Associates

                Mr. Preshit Vilas Surshe, AOR

                Mr. Ashish Virmani, AOR

                Mr. B. Ramana Murthy, AOR

                Mr. P.R. Kovilan Poongkuntran, Adv.
                Mrs. Geetha Kovilan, AOR

                Mr. V.K. Monga, AOR

                Mr.   Sanjeev Sen, Adv.
                Mr.   Salim A Inamdar, Adv.
                Mr.   Shwetabh Sinha, Adv.
                Ms.   Astha Tyagi, AOR

                Mr. Abhisth Kumar, AOR

                Ms.   Vibha Datta Makhija, Sr. Adv.
                Mr.   Shariq Ahmed, Adv.
                Mr.   Tariq Ahmed, Adv.
                Mr.   Praveen Gaurav, Adv.
                Mr.   Sunil Kumar Verma, AOR

                Petitioner-in-person

                Mr.   Anil Grover, Sr. AAG
                Ms.   Noopur Singhal, Adv.
                Mr.   Rahul Khurana, Adv.
                Mr.   Sanjay Kumar Visen, AOR
                Mr.   Bhanwar Jadon, Adv.
CA 10856/2016
                               9


                Mr.   Nikhil Nayyar, Sr. Adv.
                Ms.   Pritha Srikumar, AOR
                Mr.   Naveen Hegde, Adv.
                Ms.   Mansi Binjrajka, Adv.

                Mr. Brijesh Kumar Tamber, AOR
                Mr. Yashu Rustagi, Adv.

                Mr. Siddhartha Jha, AOR

                Mr.   C.S. Vaidyanathan, Sr. Adv.
                Mr.   S. Udaya Kumar Sagar, AOR
                Ms.   Sweena Nair, Adv.
                Mr.   Tushar Gupta, Adv.
                Mr.   P. Mohith Rao, Adv.

                Mr. Roopansh Purohit, AOR

                Ms. Rashi Bansal, AOR

                Mr. Omprakash Ajitsingh Parihar, AOR
                Mr. Abhijeet Shah, Adv.
                Mr. Dushyant Tiwari, Adv.

                Mr.   Ilin Saraswat, Adv.
                Ms.   Swati Jain, Adv.
                Ms.   Ilma Saifi, Adv.
                Ms.   Asmita Kumar, Adv.
                Mr.   M.M. Kashyap, AOR

                Ms. Gargi Khanna, AOR

                Mrs. Anil Katiyar, AOR

                Mr.   Manish Shanker Srivastava, Adv.
                Mr.   Vivek Srivastava, Adv.
                Mr.   Abhishek Kumar Singh, AOR
                Ms.   Pallavi Baghel, Adv.

                Mr. Abhinav Mukerji, AOR

                Mr. Balaji Srinivasan, AOR

                Ms. Mridula Ray Bharadwaj, AOR
CA 10856/2016
                             10



                Mr. Yadav Narender Singh, AOR

                Mr. Vivek Singh, AOR

                Mr. Vivek Gupta, AOR

                Mr. Vineet Bhagat, AOR

                Mr. Vikrant Panchnanda, AOR
                Mr. Mukul Katyal, Adv.

                Mr. Vikram Singh, AOR

                Mr. Vikas Mehta, AOR

                Mr. Vijay Kumar, AOR

                Mr. Umang Shankar, AOR

                Mr. Udayaditya Banerjee, AOR

                Mr. Tarun Gupta, AOR

                Mr. T.N. Singh, AOR

                Mr. T. Mahipal, AOR

                Mr. Syed Jafar Alam, AOR
                Ms. Varuna Bhanrale, Adv.
                Mr. Sumit Nagpal, Adv.

                Ms. Malvika Kapila, Adv.
                Ms. Swarupama Chaturvedi, AOR
                Ms. Saumya Kapoor, Adv.

                Mr. Sureshan P., AOR

                Ms. Sunieta Ojha, AOR

                Mr. Sumit Kumar, AOR

                Ms. Sujata Kurdukar, AOR
CA 10856/2016
                             11


                Mr. Sriram P., AOR

                Mr. Soumya Dutta, AOR

                Sonal Jain, AOR

                Mr. Kumar Sudeep, Adv.
                Mr. Somesh Chandra Jha, AOR

                Mr. Somanatha Padhan, AOR

                Mr. Siddharth Batra, AOR
                Ms. Shivani Chawla, Adv.

                Mr. Siddharth, AOR

                Ms. Shobha Gupta, AOR
                Mr. Nishant Bahuguna, Adv.

                Mr. Shashibhushan P. Adgaonkar, AOR

                Mr. Shantanu Sagar, AOR

                Ms. Shagun Matta, AOR

                Mr. Saurabh Ajay Gupta, AOR

                Mr. Sanjay Jain, AOR

                Mr. S. Rajappa, AOR

                Mr. S.R. Setia, AOR

                Mr. S.K. Verma, AOR

                Mr. Roshan Santhalia, AOR

                Ms. Rohini Prasad, AOR

                Mr. Ravindra Kumar, AOR

                Mr. Ranjit Kumar Sharma, AOR

                Mr. Rameshwar Prasad Goyal, AOR
CA 10856/2016
                               12



                Ms. Rakhi Ray, AOR

                Mr. Rajiv Ranjan Dwived, AOR

                Mr. Rajesh Singh, AOR

                Mr. Rajesh Kumar, AOR

                Mr. Rajeev Singh, AOR

                Mr. Rajat Sehgal, AOR

                Mr. Rahul Kaushik, AOR

                Ms. Rachna Gupta, AOR

                Mr. Rabin Majumder, AOR

                Mr. R.C. Kaushik, AOR

                Mr. Pukhrambam Ramesh Kumar, AOR

                Mr. Prithvi Pal, AOR

                Ms.   Preeti Singh, AOR
                Ms.   Manorma Masih, Adv.
                Mr.   Sunklan Porwal, Adv.
                Ms.   Saumya Dwivedi, Adv.
                Ms.   Kumkum Mandhanya, Adv.
                Mr.   Shubham Kaushik, Adv.

                Mr. Praveen Agrawal, AOR

                Mr.   Saurabh Jain, Adv.
                Mr.   Samindra Kumar Tripathi, Adv.
                Mr.   P.K. Jain, AOR
                Mr.   P.K. Goswami, Adv.
                Mr.   S.P. Singh Rathore, Adv.

                Ms. Garima Prasad, Sr. Adv.
                Mr. Nishit Agrawal, AOR
                Mr. Harsh Mishra, Adv.
CA 10856/2016
                               13


                Mr. Dhruv Agrawal, Sr. Adv.
                Mr. Nishit Agrawal, AOR
                Mr. Harsh Mishra, Adv.

                Mr. Nikhil Swami, AOR

                Mr.   Sandeep Bajaj, Adv.
                Ms.   Nidhi Mohan Parashar, AOR
                Ms.   Aakanksha Nehra, Adv.
                Mr.   Siddhartha Shukla, Adv.

                Mr. Mukesh Kumar Maroria, AOR

                Mr. Mohit D. Ram, AOR

                Mr. Mayank Goel, AOR

                Ms. Manjula Gupta, AOR

                Ms. Madhurima Tatia, AOR

                Mr. M. Yogesh Kanna, AOR

                Mr. M.R. Shamshad, AOR

                Mr. M.P. Devanath, AOR

                Ms. Liz Mathew, AOR

                M/s. A Kmnp Law

                Mr. Kaushik Poddar, AOR

                Mr. Karan Bharihoke, AOR

                Mr.   Sanveer Mehlwal, Adv.
                Mr.   Mohit Yadav, Adv.
                Ms.   Geetanjali Mehlwal, Adv.
                Ms.   Kamakshi S. Mehlwal, AOR

                Mr. K.K. Mohan, AOR

                Ms. Jyoti Mendiratta, AOR
CA 10856/2016
                             14


                Mr. Jinendra Jain, AOR

                Mr. Jay Kishor Singh, AOR

                Mr. Jatin Zaveri, AOR

                Ms. Jaikriti S. Jadeja, AOR

                Ms. Hima Lawrence, AOR

                Harsh Lata, AOR

                Mr. Gyan Prakash Srivastava, AOR

                Gp. Capt. Karan Singh Bhati, AOR
                Mr. Pushpraj Singh, Adv.

                Mr. Gopal Jha, AOR

                Mr. Gaurav Sharma, AOR

                Mr. Gaurav Goel, AOR

                M/s. Gagrat & Co.

                Mr. Gagan Gupta, AOR

                Ms. Filza A Moonis, AOR

                Mr. Divyesh Pratap Singh, AOR

                Ms. Divya Roy, AOR

                Mr. Suchit Mohanty, Adv.
                Ms. Vandana Mohanty, Adv.
                Mr. Dipesh Sinha, AOR

                Mr. D. Abhinav Rao, AOR

                M/s. Cyril Amarchand Mangaldas

                Ms. Charu A Mathur,    AOR

                Ms. Charu Ambwani, AOR
CA 10856/2016
                               15



                Mr. Chandra Bhushan Prasad, AOR

                Mr. Chandan Kumar, AOR

                Mr.   Pankaj Jain, Adv.
                Mr.   Ashok Kumar Jain, Adv.
                Mr.   Amit Kasera, Adv.
                Ms.   Meenakshi Jain, Adv.
                Mr.   Bijoy Kumar Jain, AOR

                Ms. Bharti Tyagi, AOR

                Ms. B. Sunita A Rao, AOR,

                Mr. Avinash Sharma, AOR

                M/s. Av Global Chambers, AOR

                Mr. R.K. Pandey, Adv.
                Mr. Atul Sharma, AOR,

                Mr. Aswathi M.K., AOR

                Mr. Ashwani Kumar Dubey, AOR,

                Mr. Arjun Singh Bhati, AOR,

                Mr. Arjun A Harkauli, AOR

                Mr. Archit Upadhayay, AOR

                Applicant-In-Person

                Mr. Anirudh Sharma, AOR

                Mr. Amit Sharma, AOR

                Mr. Akshat Shrivastava, AOR

                Mr. Akshat Kumar, AOR
                Mr. D.K. Rustogi, Adv.

                Mr. Aditya Singh, AOR
CA 10856/2016
                               16



                Mr. Abhishek Agarwal, AOR

                Mr. Abhinav Shrivastava, AOR

                Mr. Abhay Kumar, AOR

                Mr. Aakarsh Kamra, AOR

                Mr. A. Radhakrishnan, AOR

                Ms. Kirti Renu A Mishra, AOR

                M/s. Devasa & Co.

                Mr. Pahlad Singh Sharma, AOR

                Mr.   M.L. Lahoty, Adv.
                Mr.   Paban K Sharma, Adv.
                Mr.   Anchit Sripat, Adv.
                Mr.   Himanshu Shekhar, AOR

                Mr. Awanish Kumar,

                Mr. Aldanish Rein, AOR

                Mr. A Kaustubh Anshuraj, AOR

                Mr. Krishna Kumar Singh, AOR

                Mr. Ashwarya Sinha, AOR

                Mr. Dharmendra Kumar Sinha, AOR

                Mr. A Partha Sil, AOR

                Ms. Upasana Nath, AOR

                Ms. Rashmi Nandakumar, AOR

                Mr. Shantanu Krishna, AOR

                Mr. Vaibhav A Kumar, AOR
CA 10856/2016
                                                17


                               Mr. Kaushik Choudhury, AOR

                               Mr. Janak Dwarkadas, Sr. Adv.
                               Mr. Chitranshul A. Sinha, Adv.
                               Mr. Anil Agarwal, Adv.
                               Mr. Chirag Kamdar, Adv.
                               Mr. Jaskaran Singh Bhatia, Adv.
                               M/s. Dua Associates

                               Mr. Ayush Sharma, AOR

                               Mr. Aneesh Mittal,       AOR

                               Mr. Rituraj Biswas, Adv.
                               Mr. Rituraj Choudhary, Adv.

                               Mr.   Vikram Nankani, Sr. Adv.
                               Mr.   Vipin Jain, Adv.
                               Mr.   Shwetabh Sinha, Adv.
                               Mr.   Ujjal Banerjee, Adv.
                               Mr.   Ashish Rao, Adv.
                               Mr.   Akash Khurana, Adv.

                               Mr. Ashwani Garg, Adv.

                               Mr.   Satyam Reddy, Sr. Adv.
                               Mr.   A. Radhakrishnan, Adv.
                               Ms.   Ruma Sarasani, Adv.
                               Ms.   Astha Deep, Adv.

                               Mr. Aman Preet Singh Rahi, Adv.
                               Mr. A. Venayagam Balan, Adv.


                     UPON hearing the counsel the Court made the following
                                      O R D E R

MA Diary No 27021 of 2021 in CA No 317 of 2021 1 On mentioning, the Miscellaneous Application is taken on Board. CA 10856/2016 18 2 The order of this Court dated 25 August 2021 requiring the refund of consideration together with interest has not been complied with. 3 Mr N Venkataraman, learned Additional Solicitor General has appeared in support of the Miscellaneous Application with Ms Anubha Agarwal, learned counsel. Mr C S Vaidyanathan, learned senior counsel appears on behalf of the respondent.

4 Mr C S Vaidyanathan, learned senior counsel states that the amount due in pursuance of the order of this Court will be paid over, but a short extension of three weeks is required.

5 Having regard to the time which has elapsed, we deem it appropriate to grant time until 24 November 2021 to the respondent to report compliance. In the event that the present direction is not complied with, this Court would be constrained to initiate contempt proceedings and require the personal presence of the Chairman and Managing Director/CEO of the respondent. In order to furnish a bona fide opportunity to the respondent to comply, we dispose of the Miscellaneous Application with a direction that the amount due and payable in terms of the order of this Court dated 25 August 2021 shall be paid over before 24 November 2021. Failing compliance, liberty to the applicant to apply for revival of the Miscellaneous Application. 6 The Miscellaneous Application is accordingly disposed of. CA 10856/2016 19 SLP (Crl) Nos 5978-5979 of 2017 1 The Joint Director in the Serious Fraud Investigation Office has filed an affidavit to which a status report on the investigation has been annexed as Annexure P-1 in a sealed cover.

2 We have perused the status report dated 8 November 2021 in respect of the investigation which has been conducted by the SFIO. The affidavit as well as the status report shall be retained in a sealed cover. The investigation before the SFIO shall continue. A further status report shall be filed immediately upon the expiry of four weeks from the date of this order. 3 On the request of Ms Madhavi Divan, learned Additional Solicitor General, we clarify that the status report of the investigation may be shared by the SFIO with the competent authority in the Enforcement Directorate so as to ensure that the investigations are properly coordinated.

4 Ms Madhavi Divan submits that by the next date of listing, the report of the Enforcement Directorate shall also be placed on the record in a sealed cover. 5 Mr K M Nataraj, learned Additional Solicitor General appearing on behalf of the Delhi Police states that on 12 October 2021, an FIR has been registered against 37 accused for offences punishable under Sections 7, 8 and 12 of the Prevention of Corruption Act and Sections 201 and 120B of the Indian Penal Code. Investigations are under way.

CA 10856/2016

20 6 By the previous order of this Court, the Union Ministry of Home Affairs was directed to respond to the suggestions contained in paragraph 38 including paragraphs 38.1 to 38.3 of the report of the Commissioner of Police and to take necessary steps immediately in terms of the report for enhanced prison management. Moreover, this Court directed that necessary remedial steps shall be taken up immediately and an action plan shall be drawn up which shall be placed before the Court for implementing the suggestions and recommendations. The Court had granted four weeks’ time for reporting compliance and for an action plan to be submitted to this Court. The Court also directed that the process of compliance shall not be delayed on that ground. Neither has any action plan been presented to the Court nor has the Court been apprised of what steps have been taken by the Union Ministry of Home Affairs.

7 The learned Additional Solicitor General states that since there are multiple recommendations, the process of considering them is being carried out. Having regard to the urgent need for prison reforms and enhanced prison management, comprehensive suggestions are contained in the report submitted by the Police Commissioner, Delhi Police. We direct the Secretary in the Ministry of Home Affairs to take necessary steps in pursuance of paragraphs 3 and 4 of the previous order of this Court dated 6 October 2021. 8 An affidavit indicating the steps taken shall be filed by the concerned Secretary in the Ministry of Home Affairs within a period of three weeks. CA 10856/2016 21 9 List the Special Leave Petitions along with IA No 135050 of 2021 on 9 December 2021 at 3.00 pm. Civil Appeal No 10856 of 2016 1 The following Interlocutory Applications shall be taken up seriatim on 17 November 2021 at 3.30 pm:

                       (i)     IA No 58386/2021, 105758/2021 & 96273/2021
                               (Priyadarshini Foundation Pvt Ltd)

                       (ii)    IA Nos 88960/2020 & 47525/2021 (M/s Devas Global)

                       (iii)   IA Nos 57580/2021 & 57581/2021 (APIIC)

                       (iv)    IA Nos 83599/2020, 72200/2018, 72138/2018 & 72189/2020
                               (Applications for withdrawal)


       2        The Registry shall ensure that the files only in respect of the above

Interlocutory Applications pertaining to four parties are duly scanned and made available to the Court in advance.

3 List the Interlocutory Applications on 17 November 2021 at 3.30 pm. Office Report dated 8 November 2021 in SLP(Crl) Nos 5978-5979 of 2017 1 The office report indicates that FDRs, bearing A/c No 1303-L and 1303-W, are maturing on 25 November and 26 November 2021 respectively. The FDRs be renewed for a further period of six months and three months respectively.

                  (CHETAN KUMAR)                              (SAROJ KUMARI GAUR)
                   A.R.-cum-P.S.                                  Court Master