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State of Punjab - Section

Section 303 in Punjab Jail Manual, 1996

303. Issue of uniform on enlistment or when otherwise due. Clothing sheets.

- An issue of uniform shall be made to the officer at the time of their entertainment. All other issues shall be made as they become due. The date of issue of every article of uniform shall be recorded in a clothing sheet (Form No. 107), which shall accompany the service-book of the officer wherever he may be transferred.Note. - The period passed by an officer on casual leave, and earned leave or any kind of leave in excess of one month should not be calculated in estimating the period due for a new issue of uniform.