Delhi High Court - Orders
Esri R And D Center India Private Limited vs Ambience Towers Private Limited & Anr on 1 May, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1268/2023
ESRI R AND D CENTER INDIA PRIVATE LIMITED
..... Petitioner
Through: Mr. Sidharth Sethi, Ms. Pragya
Chauhan and Mr. Kunal, Advs.
versus
AMBIENCE TOWERS PRIVATE LIMITED & ANR.
..... Respondents
Through: Mr. V. Anush Rajan and Ms. Priya
Mittal, Adv. for R-1.
Ms. Anju Jain, Mr. Hitesh Sachar and
Mr. Rabi Karmokar, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 01.05.2024 The Hon'ble Judge is on leave today. Re-notify on 04th July 2024.
BY ORDER (COURT MASTER) MAY 1, 2024 V.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 22:52:22