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[Cites 0, Cited by 0] [Section 73H(5)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(5)(f) in The M.P. Factories Rules, 1962

(f)It shall be clearly indicated on every locomotive crane in English and in language understood by the majority of the workers in the factory, for what weight of load and of what radius the crane is safe.