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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(2)notional posts to be determined as follow: -
(i)enumerate posts which have existed during the last three years, preceding the first day of January, detailing the number of months for which they have existed; all periods of 15 days or above counted as a whole month;
(ii)add the total number of months computed at (i) above;
(iii)divide (ii) by 36 to the nearest whole number to obtain the number of notional posts to be included;