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State of Haryana - Section

Section 85 in The Haryana New Mandi Townships Building Rules, 1967

85. Absorption pits and their proximity to buildings - [Section 4(2)(1)(1)].

- Every person who shall provide an absorption pit in connection with a building or other premises shall construct such absorption pit at a distance of 27.5 metres (30.074 yards) at least from a dwelling house or any public, religious or educational building or any building in which any person may be or may be intended to be employed in any manufacture, trade or business of any place of recreation or any public thoroughfare.