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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(2)After preparation of the final Jamabandi under Chapter V, a similar notice shall be issued by the Collector to the Village Officer to deliver possession of all surrendered and abandoned holdings in his possession.