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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(ii) in The Mizoram Civil Service Rules, 1988

(ii)A direct recruit shall have to join within 45 days of the date of receipt of the order of appointment, failing which and unless the Governor is otherwise pleased to extend the period, the appointments shall be liable to be cancelled.]