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[Section 4]
[Entire Act]
State of Karnataka - Subsection
Section 4(3) in Karnataka Shops and Commercial Establishments Act, 1961
| Establishments. | Date from which the period of thirty days tocommence. | ||
| (1) | (2) | ||
| (i) | Establishment existing on the date on which thisAct comes into force. | (i) | The date on which this Act comes Into force. |
| (ii) | New establishments. | (ii) | The date on which the establishment commencesits work. |