Section 7 in The Indian Red Cross Society Act, 1920
7. [(f) the powers exercisable by the Managing Body in supervising the activities of State Branch Committees;
(g)delegation of financial and administrative powers to the Chairman and the Vice-Chairman;(h)disqualifications for membership of the Managing Body;(i)the term of office and conditions of service of the Secretary-General and the Treasurer and other officers of the Society;(j)the Tegulation of the procedure generally of the Society and Managing Body.]
