Himachal Pradesh High Court
Yadupati Thakur vs . State Of H.P And on 23 May, 2022
Bench: Sabina, Satyen Vaidya
Yadupati Thakur vs. State of H.P and .
others CWP No. 3478 of 2021 23.05.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Harsh Kalta, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for respondents No. 1 to 3. Mr. K.D. Shreedhar, Senior Advocate with Mr. Saurabh Ahluwalia, Advocate for respondent No.4.
At the request of learned counsel for the petitioner, list after one week.
( Sabina )
Judge
May 23, 2022 ( Satyen Vaidya )
(naveen) Judge
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