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[Cites 0, Cited by 0] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(2) in The Coal Mines Regulations, 2011

(2)Ventilation planning of the mine shall be dope in consultation with the scientific body of repute, and quantity as well as quality of air reaching in each split and gallery through which transport gas transportation pipe line passes, shall be fixed.