Bombay High Court
Rajkumar Ramkripal Kori And Anr vs Ramkripal Bhagwati Kori And Ors on 6 September, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
37- IA-17075-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 17075 OF 2022
WITH
INTERIM APPLICATION NO.13978 OF 2023
IN
FIRST APPEAL NO. 862 OF 2022
Rajkumar Ramkripal Kori and Anr. ... Applicants
Versus
Ramkripal Bhagwati Kori and Ors. ... Respondents
.....
None for the Applicants.
Mr. Mevalal Verma, for the Respondent Nos. 1 and 2.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 6th SEPTEMBER, 2023. P.C. None for the applicants. Office objections have not been removed.
2 List on 4th October, 2023.
3 Meanwhile, if the office objections are not removed, the Appeal shall stand dismissed without further reference to the Court.
[PRITHVIRAJ K. CHAVAN, J.] Signed by: Rekha Patil Designation: PA To Honourable Judge Rekha Patil 1 of 1 Date: 08/09/2023 18:01:08