Section 28(l) in Rajasthan Motor Vehicles Taxation Rules, 1951
(l)[ Motor Vehicles of other State covered by second proviso to sub-section (1) or section 63 of the Motor Vehicles Act, 1939 (Central Act 4 of 1939) provided that tax exemption is available to the vehicles of this State in similar circumstances.] [Added by Dated 07-07-78 Published in Rajasthan Gazette, dated 07-07-1978]
