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Delhi High Court - Orders

Boehringer Ingelheim Vetmedica Gnbh vs Controller Of Patents And Designs on 9 October, 2023

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                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       C.A.(COMM.IPD-PAT) 96/2022
                                            BOEHRINGER INGELHEIM VETMEDICA GNBH
                                                                                ..... Appellant
                                                     Through: Mr. Tanveer Malhotra (VC),
                                                               Advocate

                                                                                 versus

                                            CONTROLLER OF PATENTS AND DESIGNS
                                                                             ..... Respondent
                                                    Through: Mr.Harish Vaidyanathan Shankar
                                                             CGSC, Mr.Srish Kumar Mishra,
                                                             Mr. Sagar Mehlawat,
                                                             Mr.Alexander Mathai Paikaday,
                                                             Mr. M.Sriram, Mr. Krishnan V,
                                                             Advocates

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) Dr. AJAY
                                            GULATI (DHJS)
                                                          ORDER

% 09.10.2023 I.A. No. 19720/2023 on behalf of the appellant under section 151 CPC, seeking condonation of delay of 53 days in filing the rejoinder.

Notice accepted by ld. Counsel for the respondent. Ld. Counsel for the respondent submits that he has no objection if the application is allowed.

For the reasons stated in the application and in view of the „no objection‟ of ld. Counsel for the respondent, application is allowed. Delay stands condoned. Rejoinder is taken on record.

IA stands disposed off.

AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 9, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:05:00