Delhi High Court - Orders
Boehringer Ingelheim Vetmedica Gnbh vs Controller Of Patents And Designs on 9 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 96/2022
BOEHRINGER INGELHEIM VETMEDICA GNBH
..... Appellant
Through: Mr. Tanveer Malhotra (VC),
Advocate
versus
CONTROLLER OF PATENTS AND DESIGNS
..... Respondent
Through: Mr.Harish Vaidyanathan Shankar
CGSC, Mr.Srish Kumar Mishra,
Mr. Sagar Mehlawat,
Mr.Alexander Mathai Paikaday,
Mr. M.Sriram, Mr. Krishnan V,
Advocates
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 09.10.2023 I.A. No. 19720/2023 on behalf of the appellant under section 151 CPC, seeking condonation of delay of 53 days in filing the rejoinder.
Notice accepted by ld. Counsel for the respondent. Ld. Counsel for the respondent submits that he has no objection if the application is allowed.
For the reasons stated in the application and in view of the „no objection‟ of ld. Counsel for the respondent, application is allowed. Delay stands condoned. Rejoinder is taken on record.
IA stands disposed off.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 9, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
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