Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Alwar vs M/S Supreme Cylinders Pvt. Ltd. on 28 March, 2019
ITEM NO.39 1
REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 451/2019
PR. COMMISSIONER OF INCOME TAX ALWAR Petitioner(s)
VERSUS
M/S SUPREME CYLINDERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.176963/2018-CONDONATION OF DELAY
IN FILING)
WITH
SLP(C) No. 10634/2018 (XV)
(IA No.39429/2017-CONDONATION OF DELAY IN FILING and IA
No.39430/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT[ TO BE TAKEN UP ALONGWITH ITEM NO. 14 I.E. D.
NO.11553/2018 ])
SLP(C) No. 10579/2018 (XV)
Date : 28-03-2019 These petitions were called on for hearing today.
For Petitioner(s) Mr. Jitendra Kumar Tripathi,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 451/2019
Service of notice is complete qua sole respondent but no one Signature Not Verified has Digitally signed by MADHU GROVER entered appearance on his behalf. Viewed thus, matter be Date: 2019.03.28 16:46:52 IST processed for listing before the Hon'ble Court, under the rules. Reason:
ITEM NO.39 2SLP(C) Nos. 10634 and 10579/2018 Being complete matters, place the same before the Hon'ble Court, as per rules.
RAJESH KUMAR GOEL Registrar MG