Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 16 in The Gujarat Technological University Act, 2007

16. Powers of Chairman.

(1)The Chairman shall preside at the meetings of the Board.
(2)The Chairman shall exercise such other powers and perform such other functions as may be assigned to him by or under this Act or the regulations.