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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(k) in Maharashtra Keeping and Movement of Cattle In Urban Areas (Control) Act, 1976

(k)"urban area" means -
(i)the area comprising Greater Bombay and that part of Thane District, which is contiguous to Greater Bombay and is bounded by the Thane and Bassein Creek;
(ii)any area within the limits Of any Municipal Corporation or Municipal Council constituted under any law for the time being in force and such area contiguous thereto as may be declared by the State Government, by notification in the Official Gazette, to be a part of the same urban area for the purposes of this Act;
(iii)any other area in the State, which the State Government may, in view of its development and growing population, declare, by notification in the Official Gazette, to be an urban area for the purposes of this Act.