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State of Uttar Pradesh - Section

Section 3 in The U.P. Co-operative Societies Rules, 1968

3. [ [Substituted by Notification No. 3849/XLIX-1-98-7(11)-97, dated 31-10-1998 (w.e.f. 31-10-1998).]

An application for registration of a society shall be made in the form specified from time to time by the Registrar for the purpose. Such form shall be obtainable on payment of a fee of rupees fifty from the District Assistant Registrar on application in Form 'A']