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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(1)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)in contravention of any [Master Plan prepared or under preparation or revision] [Substituted for the words 'Master Plan' by Punjab Act No. 13 of 2003.]; or