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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(c) in Andhra Pradesh Building Rules - 2012

(c)The minimum open space / setback on sides and rear except front, shall be
(i)2m for building height up to 15m;
(ii)3m for building height up to 18m;
(iii)7m in case of high rise buildings up to 30m height and buildings coming under purview of Andhra Pradesh Fire Services Act-1999.