Section 360 in Rules of Procedure and Conduct of Business in Lok Sabha
360. Address by Speaker.
- The Speaker may herself/himself, or on a point being raised or on a request made by a member, may address the House at any time on a matter under consideration in the House with a view to aid members in their deliberations, and such expression of views shall not be taken to be in the nature of a decision.Procedure When Speaker Rises
