Section 22 in The Small Industries Development Bank Of India (General Regulations), 2000*
22.
/998In exercise of the powers conferred by sub-sections (1) and (2) of section 52 of the Small Industries Development Bank of India Act, 1989 (39 of 1989) and in supersession of the Small Industries Development Bank of India (General Regulations), 1990 except as respect things done or omitted to be done before such supersession, the Board makes the following regulations, namely:-
