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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(4)(i) in Tamil Nadu Pension Rules, 1978

(i)The general principle governing the fixation of pay of a re-employed pensioner in the same or similar post is to allow him to draw his pension in full and in addition such pay as will bring his total emoluments up to the rate of pay drawn by him on the date of his retirement.