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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(g) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(g)"Convenor" means a person not below the rank of a Professor or Head of Department of Physical Education of a University or Director of Physical Education of a University who is the Member Convener of the committee of Admissions for the conduct of Physical Education Common Entrance Test and also to make allotment of candidates to B.P.Ed/ U.G.U.P.Ed Course for all the Convener Seats earmarked in Colleges of Physical Education in the State.