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[Cites 0, Cited by 0] [Section 11A(2)] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(2)(a) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

(a)a Group A officer as may be appointed by the Central Government, in the case of an offence in relation to the public premises specified in sub-clause (1) of clause (e) of section 2;