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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(i) in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003

(i)Section 4, 5, or 8 shall be punishable with fine which may extend to one hundred rupees and in case of second or subsequent offence, shall be punishable with a minimum fine of two hundred rupees, but which may extend to five hundred rupees;