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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(3)Where either party to the claim or dispute is a woman, the panel of the Conciliation Cell entrusted with the conciliation of the claim or dispute shall comprise at least of one woman and preferably a Member of the Cell for women.