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State of Assam - Section

Section 49 in The Assam State Co-operative Agriculture and Rural Development Bank Limited

49. Notice of meetings of Executive Committee.

- At least three days notice of all meetings of the Executive Committee, specifying the date, hour and place shall be sent to the members of the Executive Committee along with an agenda, provided that no business transacted at such meeting shall be deemed invalid on account of non-receipt of the notice at all or in due time.