Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 59 in The Easements Act, 1977 (1920 A.D.) 59. Grantor's transferee not bound by licence. - When the grantor of the licence transfers the property affected thereby, the transferee is not as such bound by the licence.
