Section 20 in The University Of Allahabad Act, 2005
20. Authorities of University.
-The following shall be the authorities of the University,- (1) the Court;(2)the Executive Council;(3)the Academic Council;(4)the Boards of Faculties;(5)the Finance Committee; and(6)such other authorities as may be declared by the Statutes to be authorities of the University.
