Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] UT Chandigarh - Subsection Section 84(c) in The Punjab Value Added Tax Act, 2005 (c)where such sale or purchase takes place in the course of import of the goods into or export of the goods out of the territory of India:
