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Chattisgarh High Court

S.C. Sharma And Ors vs State Of Chhattisgarh And Ors. 37 ... on 6 February, 2020

          HIGH COURT OF CHHATTISGARH, BILASPUR

                        Order Sheet

                   WPS No. 7221of 2009

    SC Sharma and Others Versus State of CG and Others




06/02/2020

Shri Aniket Verma, counsel for the petitioner.

Default has already been removed. Post the matter in the week after next.

Sd/-

Judge (Prashant Kumar Mishra) Barve