Himachal Pradesh High Court
Ramesh Chander vs . Hrtc And Others. on 17 March, 2022
Bench: Sabina, Satyen Vaidya
Ramesh Chander vs. HRTC and others.
.
CWPOA No. 2154 of 2020 17.03.2022 Present: Mr. Vinod Thakur, Advocate for the petitioner.
Mr. B.N. Sharma, Advocate for the respondents. Learned counsel for the respondents seeks more time to file reply.
r to List again on 7th July, 2022.
( Sabina )
Judge
March 17, 2022 ( Satyen Vaidya )
(naveen) Judge
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