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Himachal Pradesh High Court

Ramesh Chander vs . Hrtc And Others. on 17 March, 2022

Bench: Sabina, Satyen Vaidya

Ramesh Chander vs. HRTC and others.

.

CWPOA No. 2154 of 2020 17.03.2022 Present: Mr. Vinod Thakur, Advocate for the petitioner.

Mr. B.N. Sharma, Advocate for the respondents. Learned counsel for the respondents seeks more time to file reply.

r to List again on 7th July, 2022.



                                                             ( Sabina )

                                                               Judge



             March 17, 2022                           ( Satyen Vaidya )


               (naveen)                                     Judge







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