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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(2)(h) in Karnataka Ports (Landing and Shipping Fees) Act, 1961

(h)prescribing the authority and the manner of maintaining the Port Fees Fund Account and the [Karnataka Ports Funds Account] [Adapted by the Karnataka Adaptation of Laws Order 1973 w.e.f. 1.11.1973.]