Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

NCT Delhi - Subsection

Section 260(2)(d) in The New Delhi Municipal Council Act, 1994

(d)the plans and documents to be submitted together with such notice and the information and further information to be furnished;