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[Cites 0, Cited by 1] [Section 285] [Entire Act]

Union of India - Subsection

Section 285(2) in The Code of Criminal Procedure, 1973

(2)If the witness is in India, but in a State or an area to which this Code does not extend, the commission shall be directed to such Court or officer as the Central Government may, by notification, specify in this behalf.