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NCT Delhi - Section

Section 1 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

1. Short title and commencement.

(1)These bye-laws may be called the Delhi Fish, Poultry and Egg Marketing Committee Bye-laws, 2001.
(2)They shall come into force with effect from the date of their publication in the Official Gazette.