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State of Bihar - Section

Section 8 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

8. Confirmation.

- If the work and conduct of probationer found satisfactory during the probation period then the Committee shall confirm him by the end of period of two years. If the work and conduct of concerned person in not satisfactory in the opinion of the Committee then the Committee shall decide Whether probation period be extended for a year or service be terminated before the completion of probation period.