Section 289(2) in Rajasthan Panchayati Raj Rules, 1996
(2)Posting by transfer of such an employee shall be made by the Panchayat Samiti or Zila Parishad concerned on the recommendation of the [Administration and Establishment Committee of Zila Parishad] [Substituted 'District Establishment Committee' by Notification No. G.S.R. 59, dated 18.8.2011 (w.e.f. 30.12.1996).]
