Jammu & Kashmir High Court - Srinagar Bench
M/S Syed Aali Filling Station ... vs Union Territory Of J And K Th. Div.Commr ... on 6 May, 2026
183
Suppl-II
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2301/2025 CM(6078/2025).
M/S SYED AALI FILLING STATION PAKHARPORA.
...Petitioner(s)
Through: Ms. Laraib Anjaleena, Advocate vice
Mr. Arif Sikander, Advocate.
VERSUS
UNION TERRITORY OF J AND K TH. DIV.COMMR AND ORS.
...Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL , JUDGE .
ORDER
06.05.2026 List on 11.05.2026 in the Supplementary Cause List.
(WASIM SADIQ NARGAL ) JUDGE SRINAGAR 06.05.2026 Bisma Jan.