Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 14 May, 2019
HIGH COURT OF MADHYA PRADESH
E.P. No. 22/2019
Jabalpur, Dated : 14.05.2019
Shri Amit Kumar Singh, learned counsel for the petitioner.
Issue notice to the respondent no. 1 on payment of P.F. by both
modes within a week. Notice be made returnable within three weeks.
List on 10.7.2019.
(J.P. GUPTA) JUDGE VKV/-
Digitally signed by VINAY KUMAR VERMA Date: 2019.05.14 06:23:05 -07'00'