Karnataka High Court
All India Dgqa Technical Ngo'S ... vs The Union Of India on 29 June, 2010
Author: Subhash B.Adi
Bench: Subhash B.Adi
-1- V IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 29"' DAY OF JUNE, 2010 BEFORE THE HONBLE MRJUSTICE SUBHASH 1%3;';ADv'1::". " 'D
REVIEW PEZTTION No.é3e,I2oos . D V BETWEEN:
All India DGQA Technical NGO's Association (R) ' {Formerly known as "CIL NGO's Association) _e ' C/o Controllerate of Quality" __ u Assurance [Electrérjnlcs ) {:DGQAj P.B.No606, J.C.:Nag;ar' I "
Bangalore-- 560 " ' Represented by 1.ts"_, " . General Secret'a_ry.'«1.::__ _ ....PETl'I'lONER De &'R.Shivcharan, Aclvs.) V. A 1. 'Theff Union oflndia. ' Re3pt.:by"1.ts Secretary . V * .. _V Ministry":-f Defence ' _ 1~Je_w_De1h1_--":11o011.
2. D ' General of "- Qu.a11ty"Assurance Ministry of Defence .. DHQ p.o., New Delhi-- 110 011. AL; 'D V ' -- The Confederation of Defence Recogmzed Assoc1at1on Rep. by Its General Secretary 96, Defence Apartments, (3-17, Paschim Vihar Rohtak Road, New Delhi-- 110 087. ...RESPONDEN'£'$ {By Smt.Latha Prasad, CGSC] .'%AP/-
THIS REVIEW PE1'1'1'ION IS FELED U/O 47 RULE 1 OF CPC PRAYENG FOR REVIEW OF THE OREDER DATED 04-'(§'Zi=20O8 PASSED IN WP 1614-I/2006. ON THE} FILE OF' THE HON'*t:LEL:' COURT OF KARNATAKA, BANGALORE. " '- THIS PE'£'ITION COMING ON I+'Q-;~{"'OraOEEs COURT' MADE THE FOLIJOWING:
None appears for th_E"petitiOn_e:r': .__ _ Petition is dismissed for _r10.191?}Z¥:I'0Ei'(:C.i4lL.:i'01fi_'..