Section 26(vii) in The Alipurduar University Act, 2018
(vii)to recommend to the Court, after consulting the respective Faculty Councils for Post-graduate Studies, the creation and institution of Professorships including Distinguished or Chair Professorship, Associate Professorships, Assistant Professorships and such posts as may be necessary for the establishment of the University Colleges, University Departments, institutions, libraries, laboratories and museums;
